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State of Sikkim - Section

Section 84 in Sikkim Urban and Regional Planning and Development Act, 1998

84. Budget.

- The Board and every Authority, shall prepare in such form and at such time every year, as may be prescribed, a budget in respect of the financial year next ensuring, showing their estimated receipts and expenditure. Such number of copies of the budget, as may be prescribed, shall be forwarded to the Government:
(a)Directly in the case of the Board;
(b)Through the Board, in the case of the Authority.