Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Arunachal Pradesh - Subsection Section 38(3) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012 (3)A copy of the annual accounts and audit report along with the observation of the Board of Management shall be submitted to the Sponsoring Body.
