Section 2(b) in The Punjab Land Reforms Rules, 1973
(b)[ "Circle Revenue Officer" means the Assistant Collector of the Second Grade or any other officer, not below the rank of Naib-Tehsildar, authorised by the Collector in this behalf;] [Substituted vide Punjab Government Notification No. GSR 162/PA.10/73/Section 26/Amd(6)79, dated 16.11.1977.]
