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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(1) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(1)An appeal preferred under rule 39 shall be submitted in duplicate in the form of a memorandum setting forth concisely the grounds of objection, to the order or decision which is the subject of appeal, and shall be accompanied by the original or a certified copy of the order or decision appealed against.