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Kerala High Court

P.T.Kunhalikutty vs Parayanthodika Kunhayisha on 21 June, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

CRP No.206/2024                               1/3

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                       THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

                  Friday, the 21st day of June 2024 / 31st Jyaishta, 1946
                            IA.NO.2/2024 IN CRP NO. 206 OF 2024

         EP 39/2023 IN OS 105/2006 OF SUB COURT / COMMERCIAL COURT, MANJERI

   APPLICANT/REVISION PETITIONER:

          P.T.KUNHALIKUTTY, AGED 63 YEARS, S/O KUNHAHAMMED, PARAYANTHODIKA
          HOUSE, NILAMBUR AMSOM, NILAMBUR TALUK, P.O. NILAMBUR, MALAPPURAM
          DISTRICT- 679329

   RESPONDENTS/RESPONDENTS:

      1. PARAYANTHODIKA KUNHAYISHA, AGED 75 YEARS, D/O KUNHAHAMMED, KAPPIL
         HOUSE, VAZHIKADAVU AMSOM DESOM, MARUTHA P.O, NILAMBUR TALUK,
         MALAPPURAM DISTRICT, PIN - 679333
      2. PARAYANTHODIKA NAFEESA, W/O KAPPIL KUNHIMOIDU, KAPPIL HOUSE,
         NILAMBUR AMSOM DESOM, NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN -
         679333
      3. PARAYANTHODIKA SAINABA, D/O UNNIMOTHI. VAZHIKADAVU AMSOM DESOM,
         MARUTHA P.O, NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN - 679333
      4. PARAYANTHODIKA KUNHIMOHAMMED, S/O UNNIMOTHI, AGED 63 YEARS,
         PARAYANTHODI HOUSE, VAZHIKADAVU AMSOM DESOM, MARUTHA P.O.,NILAMBUR
         TALUK, MALAPPURAM DISTRICT, PIN - 679333
      5. PARAYANTHODIKA HUSSAIN, S/O UNNIMOTHI, PARAYANTHODIKA HOUSE,
         VAZHIKADAVUAMSOMDESOM, MARUTHA P.O., NILAMBUR TALUK, MALAPPURAM
         DISTRICT, PIN - 679333
      6. PATHUMMAKUTTY, W/O ABOOBACKER, PILATHODAN HOUSE, MAMPAD AMSOM DESOM,
         NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN - 679333
      7. PARAYANTHODIKA AYISSA, W/O MOHAMMEDALI, MOOTHEDATH PARAKKAL HOUSE,
         MANIMOOLI POST NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN - 679329
      8. PARAYANTHODIKA AMINA, W/O ROUF, PILATHODAN HOUSE, MAMBAD AMOSM
         DESOM, NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN - 679333
      9. PARAYANTHODIKA KADEESA, D/O KUNHAHAMMED, PARAYANTHODIKA HOUSE,
         MARUTHA P.O., VAZHIKADAVU AMSOM DESOM, NILAMBUR TALUK, MALAPPURAM
         DISTRICT, PIN - 679333
     10. FATHIMA, W/O PARAYANTHODIKA HAMZA, KANHIRATHINGAL, MARUTHA AMSOM
         DESOM, NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN - 679333
     11. SUNEER,   S/O PARAYANTHODIKA HAMZA, KANHIRATHINGAL, MARUTHA AMSOM
         DESOM, NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN - 679333
     12. ABID, S/O PARAYANTHODIKA HAMZA, KANHIRATHINGAL, MARUTHA AMSOM DESOM,
         NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN - 679333
     13. JAFER, S/O PARAYANTHODIKA HAMZA, KANHIRATHINGAL, MARUTHA AMSOM
         DESOM, NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN - 679333
     14. SHAMEER, S/O PARAYANTHODIKA HAMZA, KANHIRATHINGAL, MARUTHA AMSOM
         DESOM NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN - 679333
     15. NISHAD, S/O HAMZA, PARAYANTHODI HOUSE, KANHIRATHINGAL, MARUTHA
 CRP No.206/2024                          2/3

         AMSOM, NILAMBUR TALUK, MALAPPURAM, PIN - 679333
     16. K.V.THANUJA, W/O KAKKODAN MUSTHAFA, KAKKODAN HOUSE, SULTHAN
         BATHERI, WAYANAD DISTRICT, PIN - 673592
     17. K.P. SHAHINA, W/O ERANHIKAL HANEEFA, SHAHINA MANZIL, NILAMBUR
         AMSOMDESOM, NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN - 679329
     18. K.V. MOHAMMED SAJEER, S/O. K.V MOHAMEDALI, SHAHINA MANZIL, NILAMBUR
         AMSOM DESOM, MALAPPURAM DISTRICT, PIN - 679329
     19. ANWAR SADATH, S/O. K.V MOHAMEDALI SHAHINA MANZIL, NILAMBUR AMSOM
         DESOM, NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN - 679333
     20. SAINABA, D/O PILAKKALKANDI UMMER, PARAYATHODIKA HOUSE, PADIKKUNNU,
         JANATHAPADI, NILAMBUR AMSOM AND POST, NILAMBUR TALUK, MALAPPURAM
         DISTRICT, PIN - 679333
     21. MUHAMMED ALI, S/O PILAKKALKANDI UMMER, PILAKKALKANDI HOUSE,
         KALARIKKUNNU, MANALODY, NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN -
         679333
     22. ILSUMUNNEESA, D/O ABDU RAHIMAN, MUSLIYARAKATHU HOUSE, CHARAMKULAM,
         CHANDAKKUNNU POST, NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN - 679329
     23. SAKEER HUSSAIN, S/O ABDURAHIMAN, THAHIR HOUSE, POOCHAKKUTHU, JILLA
         KRISHI THOTTAM CHUNGATHARA POST, NILAMBUR TALUK MALAPPURAM DISTRICT,
         PIN - 679333
     24. RAHMATH, W/O LATE PARAYAN THODIKA ABDUL AZEEZ @
         AZEEZ,PARAYANTHODIKA HOUSE, KALATHINKADAVU, NILAMBUR AMSOM DESOM,
         NILAMBUR POST, MALAPPURAM DISTRICT, PIN - 679333
     25. AHAMEDKUTTY, S/O LATE PARAYANTHODIKA ABDUL AZEEZ @ AZEEZ,
         PARAYANTHODIKA HOUSE, KALATHINKADAVU, NILAMBUR AMSOM DESOM, NILAMBUR
         POST, MALAPPURAM DISTRICT, PIN - 679333
     26. ASITHA, D/O LATE PARAYANTHODIKA ABDUL AZEEZ @ AZEEZ, PARAYANTHODIKA
         HOUSE, KALATHINKADAVU, NILAMBUR AMSOM DESOM, NILAMBUR POST,
         MALAPPURAM DISTRICT, PIN - 679333
     27. ANULA, W/O LATE PARAYANTHODIKA ABDUL AZEEZ @ AZEEZ, PARAYANTHODIKA
         HOUSE, KALATHINKADAVU, NILAMBUR AMSOM DESOM, NILAMBUR POST,
         MALAPPURAM DISTRICT, PIN - 679333


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings in purusuant to the order dated 13.6.2024 in CRP No.206/2024
   pending the filing of the Special Leave Before the Supreme court for 3
   months.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this court's judgment
   dated 13.6.2024 and upon hearing the arguments of M/S JAMSHEED HAFIZ,
   T.S.SREEKUTTY, Advocates for the petitioner and of SMT.M.A.ZOHRA, Advocate
   for the respondent 1, the court passed the following:

                                                                     (p.t.o)
 CRP No.206/2024                            3/3




                                      ORDER

Heard. It is submitted that the Supreme Court is on vacation till 08.07.2024. Hence, further proceedings pursuant to the order of this court in CRP No.206/2024 dated 13.6.2024 shall stand stayed till 15.7.2024.

Sd/- DR. KAUSER EDAPPAGATH, JUDGE 21-06-2024 /True Copy/ Assistant Registrar