Rajasthan High Court - Jodhpur
Ashoknath Chela Kevalnath vs State Of Rajasthan on 18 April, 2022
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Misc(Pet.) No. 1949/2022
Ashoknath Chela Kevalnath, Aged About 42 Years, R/o
Navleshwar Math Nai Sadak, Jodhpur.
----Petitioner
Versus
1. State Of Rajasthan, Through Pp
2. Shri Yogi Vilasnath Chela Yogi Shivsatyanath, Aged About
47 Years, B/c Nath, R/o Navleshwar Bagichi, Bikaner.
----Respondents
For Petitioner(s) : Mr. Sheetal Kumbhat
For Respondent(s) : Mr. SS Rajpurohit, PP
Mr. Vineet Jain, Sr. Adv.
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 18/04/2022 In wake of instant surge in COVID-19 cases and spread of its highly infectious Omicron variant, abundant caution is being maintained, while hearing the matters in Court, for the safety of all concerned.
Call for the record.
Requisition be given 'dasti'. List on 27.04.2022.
(DR.PUSHPENDRA SINGH BHATI), J. 235-nirmala/-
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