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Rajasthan High Court - Jodhpur

Ashoknath Chela Kevalnath vs State Of Rajasthan on 18 April, 2022

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                    S.B. Criminal Misc(Pet.) No. 1949/2022

                                   Ashoknath        Chela     Kevalnath,         Aged       About       42    Years,   R/o
                                   Navleshwar Math Nai Sadak, Jodhpur.
                                                                                                             ----Petitioner
                                                                           Versus
                                   1.       State Of Rajasthan, Through Pp
                                   2.       Shri Yogi Vilasnath Chela Yogi Shivsatyanath, Aged About
                                            47 Years, B/c Nath, R/o Navleshwar Bagichi, Bikaner.
                                                                                                        ----Respondents


                                   For Petitioner(s)             :     Mr. Sheetal Kumbhat
                                   For Respondent(s)             :     Mr. SS Rajpurohit, PP
                                                                       Mr. Vineet Jain, Sr. Adv.



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 18/04/2022 In wake of instant surge in COVID-19 cases and spread of its highly infectious Omicron variant, abundant caution is being maintained, while hearing the matters in Court, for the safety of all concerned.

Call for the record.

Requisition be given 'dasti'. List on 27.04.2022.

(DR.PUSHPENDRA SINGH BHATI), J. 235-nirmala/-

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