Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Karnataka - Subsection Section 29(6) in Karnataka Janapada Vishwavidyalaya Act, 2011 (6)Where the votes on any subject considered by the Finance Committee are equally divided, the Vice-Chancellor shall have the casting vote.
