273. Recovery of sums due to the Gram Panchayats, Mandal Praja Parishads or Zilla Praja Parishads as arrears of land revenue.
- Any sum due to, or recoverable, by a Gram Panchayat or a Mandal Praja Parishad or a Zilla Praja Parishad under this Act may be recovered as if it were an arrear of land revenue.
