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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(2)(z) in The Petroleum And Natural Gas Regulatory Board Act, 2006

(z)any other type of documents which are to be registered with the Board under sub-clause (ii) of clause (d) of sub-section (1) of section 52;
(za)any other matter which is required to be, or may be, specified by regulations or in respect of which provision is to be or may be made by regulations.