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Patna High Court - Orders

Ram Kripal Yadav vs The State Of Bihar & Ors on 28 November, 2018

Author: Sudhir Singh

Bench: Sudhir Singh

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Criminal Miscellaneous No.20765 of 2018
                       Arising Out of PS. Case No.-282 Year-2015 Thana- BAHERA District- Darbhanga
                  ======================================================
                  Ram Kripal Yadav age about 52 Years S/o Late Jagdeesh Yadav, R/o Itharwa
                  Tola Baluahi, P.S.- Bahera, District- Darbhanga.

                                                                                   ... ... Petitioner/s
                                                       Versus
             1.   The State of Bihar.
             2.   Anil Yadav S/o Late Ram Udar Yadav,
             3.   Ramadhar Yadav S/o Late Jamun Yadav,
             4.   Jagat Yadav S/o Jamun Yadav,
             5.   Kamal Narain Yadav S/o Late Ram Sharan Yadav, All R/o Itharwa Tola
                  Baluahi, P.S.- Bahera, District- Darbhanga.

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :       Mrs. Shama Sinha
                  For the Opposite Party/s :       Mr. Dr. Ajeet Kumar
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE SUDHIR SINGH
                                        ORAL ORDER

3   28-11-2018

Issue fresh notice to the opposite party No.4, for which requisites under registered cover with A.D. as well as ordinary process must be filed within two weeks, failing which this application shall stand dismissed without further reference to a Bench.

Put up this case after service of notice.

(Sudhir Singh, J) Narendra/-

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