Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Nagaland - Subsection Section 4(i) in Nagaland Excise Rules (i)The name of the distillery or brewery or bonded warehouse or of the firm or licensed premises from which the import is to be made,
