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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1)(iv) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2008

(iv)the member appointed to perform the duties of the Chairman shall receive for the period that he performs such duties the salary to which he is entitled as a member of the Board plus Rupees Two Hundred per month as additional remuneration provided that such additional remuneration shall not be admissible if the period is less than 30 days and it shall be admissible only for a maximum period of 4 months.