Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Punjab - Subsection

Section 70(w) in The Punjab Municipal Act, 1999

(w)provision, maintenance and regulation of places for the disposal of the dead and disposal of unclaimed dead bodies and carcasses;