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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2) in Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012

(2)The Toll Rates shall be determined based on the different type of vehicle and the distance travelled by it. The toll rates for the Year 2011-12 were obtained based on G.O. Ms. No. 92 of MA & UD (12) Dept, dated 08-03-2011, and Gazette of India, GSR 838(E), dated 05-12-2008. These base rates will be projected into the subsequent Years at the rate of 3% increase per year as per the above mentioned GO and Gazette. The obtained toll rate per Kilo Meter will be multiplied by the distance to obtain the toll rate between each segment of the Outer Ring Road. These rates will be rounded off to the nearest 10 (Ten) Rupees as per the GO.