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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(1)(b) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(b)separate children's home shall be set up for boys and girls in the age group 10 to 18 years.