Supreme Court - Daily Orders
Gopal Sharan Garg vs Virender Aggarwal on 2 March, 2020
Bench: Ashok Bhushan, M.R. Shah
ITEM NO.32 COURT NO.9 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL)……. Diary No(s).5166/2020
(Arising out of impugned final judgment and order dated 15-01-2020
in CRM-M No.43517/2019, 15-01-2020 in CRM-M No.21843/2019 15-01-
2020 in CRM-M No.22554/2019 passed by the High Court Of Punjab &
Haryana At Chandigarh)
GOPAL SHARAN GARG Petitioner(s)
VERSUS
VIRENDER AGGARWAL & ANR. ETC. ETC. Respondent(s)
(FOR ADMISSION and I.R. and IA No.34849/2020-EXEMPTION FROM FILING
O.T. and IA No.34847/2020-PERMISSION TO FILE PETITION
(SLP/TP/WP/..))
Date : 02-03-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. Sanjeev Kumar, AOR
Mr. Sanjay Kumar, Adv.
Mr. H.K. Naik, Adv.
Mr. Rajnish, Adv.
Mr. Ajay Amritraj, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for permission to file special leave petition(s) is allowed.
The special leave petitions are dismissed. Pending application(s), if any, stands disposed of.
Signature Not Verified Digitally signed by ARJUN BISHT Date: 2020.03.02 (ARJUN BISHT) 16:47:15 IST Reason: (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER