Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 166 in U.P. Revenue Code Rules, 2016 166. Bid by Collector (Section 186). - When no bid is offered at an auction sale upto the amount of reserve price, the Collector may bid upto the amount of such arrears.
