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[Cites 0, Cited by 0] [Section 244] [Entire Act]

State of Meghalaya - Subsection

Section 244(a) in Meghalaya Municipal Act, 1973

(a)while suffering from any infectious or contagious disease willfully exposes himself in any road, public places, shop, bazaar or any place used in common by persons other than numbers of the family or household to which such infected person belongs, or cause or suffers himself to be carried in a public conveyance, without proper precautions against spreading the said diseases, or