Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Bihar - Subsection Section 24(b) in The Bengal Mohammadan Marriages and Divorces Registration Act, 1876 (b)for regulating the attendance of Mohammadan Registrars at the celebration of marriages, and their remuneration for such attendance;
