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[Section 29]
[Entire Act]
State of Jammu-Kashmir - Subsection
Section 29(1) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013
| Small Hydro Project | Base Capital Cost (Rs. in Lac/MW) | Factor (1+F1+F2+F3) | P&M (0) (Rs. in Lac/MW) |
| SHP (<5 MW) | 770 | 1.40 | 550 |
| SHP (5-25 MW) | 700 | 1.40 | 500 |