Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 74 in U.P. Revenue Code, 2006 74. Classes of tenures. - There shall be following classes of tenure holders, namely -(a)Bhumidhar with transferable rights;(b)Bhumidhar with non-transferable rights;(c)Asami, and(d)Government lessee.
