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[Cites 0, Cited by 0] [Section 176] [Entire Act]

Union of India - Subsection

Section 176(b) in The Merchant Shipping (Shipping Office Forms) Rules, 1963

(b)in the case of any Indian ship, may at any time, and if the master or three or more of the crew so request, shall, enter on board the ship and inspect-
(i)the provisions and water,
(ii)the weights and measures,
(iii)the accommodation for seamen,