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Seema Yadav vs Sharad Yadav on 4 January, 2024

     ITEM NO.50                          REGISTRAR COURT. 1                SECTION XI

                                    S U P R E M E C O U R T O F            I N D I A
                                            RECORD OF PROCEEDINGS


                              BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Transfer Petition(s)(Civil)                    No(s).       2839/2023

     SEEMA YADAV                                                                  Petitioner(s)

                                                          VERSUS

     SHARAD YADAV                                                                 Respondent(s)


         IA No. 217509/2023 - EX-PARTE STAY
         IA No. 217512/2023 - EXEMPTION FROM FILING O.T.)

     Date : 04-01-2024 These matters were called on for hearing today.



     For Petitioner(s)
                                          Mr. Anubhav, Adv.
                                          Mr. Vijay Pal, Adv.
                                          Mr. Rajesh Kumar Rath, Adv.
                                          Mr. Rameshwar Prasad Goyal, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is not complete on the sole respondent.

However, Ld. Advocate, Mr.Amarjeet Sahani, appearing on behalf of Mr.Ajay Kumar Singh, Advocate-on-record appears for the sole respondent and seeks time to file vakalatnama and counter affidavit. Be filed within four weeks.

List again on 13.02.2024.

H. SHASHIDHARA SHETTY Registrar