Section 25(1) in The Rajasthan University of Health Sciences Act, 2005
(1)The Finance Committee shall consist of-(a)the Vice-chancellor;(b)the Principal Secretary/Secretary to the Government of Rajasthan, Medical Education Department;(c)the Secretary to the Government of Rajasthan, Finance Department;(d)the Pro Vice-chancellor, if any;(e)the Registrar;(f)the Controller of Examinations;(g)the Finance Officer, who shall also be the Secretary of the Committee.
