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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of Odisha - Subsection

Section 110(1)(d) in The Orissa Grama Panchayats Act, 1964

(d)by order in writing direct a Grama Panchayat or Committee to furnish such statements, reports, copies of documents, records or registers relating to the Grama Panchayat or such committee as he thinks fit;