Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Andhra Pradesh - Subsection Section 70(1) in Andhra Pradesh Housing Board Act, 1956 (1)The Government may, by notification in the Andhra Pradesh gazette and subject to the condition of previous publication, make rules for carrying out the purposes of this Act.
