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State of Odisha - Section

Section 128 in The Orissa Motor Vehicles Rules, 1993

128. Protection of passengers from weather.

(1)Every public service vehicle shall be either constructed with a fixed and water-tight roof or equipped with a water-tight hood that may be raised or lowered as required.
(2)Every public service vehicle shall have suitable windows, Venetians or screens capable at all times of protecting the passengers from the weather without preventing adequate ventilation in the vehicle. When the screens are made of fabric, the whole of them shall at all times by fastened securely to the vehicle.