Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(13) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(13)The school shall conduct sports activities including Yoga. All Sports teachers should be trained for at least three days every year as per assessment of requirements. There shall be at least one period of sports related activity every week compulsorily.