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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2)(i) in Uttar Pradesh Intermediate Education Act, 1921

(i)the election of members to the Board under [clause (c)] [Substituted by U.P. Act No. 12 of 1978 (w.e.f. 21.1.1978).] of sub-section (1) of Section 3;