Section 29(1)(viii) in The U.P. Avas Evam Vikas Parishad (Raising of Loans) Rules 1972

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State of Uttar Pradesh - Subsection

Section 29(1)(viii) in The U.P. Avas Evam Vikas Parishad (Raising of Loans) Rules 1972

(viii)the statement of cash assets and liabilities on March 31, of the previous three closed years duly certified as correct by the Accountant General, U.P.;

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State of Uttar Pradesh - Subsection

Section 29(1)(viii) in The U.P. Avas Evam Vikas Parishad (Raising of Loans) Rules 1972