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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(4) in Agriculture University, Jobner Act, 2013

(4)The University shall develop its programmes of research and extension education keeping in view the needs of the State and jurisdiction area in particular and provide the appropriate technical support and consultative advice to the Government departments engaged in the development work in agriculture and other allied branches.