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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(a) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976

(a)no person shall tap resin or manufacture any resin product or export any resin or resin product unless he is registered under and in accordance with Section 10;