Section 287(6) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959
(6)[ xxx] [Deleted by item 87, amending rules vide Notification S.O. 118, published in Rajasthan Gazette, Extraordinary, Part IV-C(II), dated 1-9-1981, page 295(1) 46.]Papers quoted to be laid on the Table
