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State of Rajasthan - Section

Section 13 in Rajasthan Public Service Commission (Conditions of Service) Regulations, 1974

13. Travelling allowance to Member who were in the Service of the Central or a State Government.

- A Member who on the date of his appointment was in the service of the Central or a State Government, may, on a journey by Railway/ [Road to join his post draw travelling allowance at the rates provided for a journey on transfer by the rules applicable to him immediately before his appointment.] [Inserted Vide Notification dated 14.08.2001]