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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(3)(iv) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(iv)deposit of money received by the institution or Endowment in such Bank or treasury as may be prescribed and be entitled to sign all orders or cheque? against such moneys;