Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Rajasthan - Subsection Section 44(3) in Rajasthan Public Procurement Rules, 2012 (3)All requests for clarification and responses thereto shall be intimated to all bidders and where applicable, shall be published on the State Public Procurement Portal.
