Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(1) in The Food Corporations Act, 1964 (1)The board of directors of the Corporation may constitute an Executive Committee which shall consist of--(a)the Chairman of the board;(b)the managing director; and(c)three other directors, of whom one shall be a nonofficial.
