National Green Tribunal
N.S. Yadav vs North Delhi Municipal Corporation on 16 March, 2020
Author: Adarsh Kumar Goel
Bench: Adarsh Kumar Goel
Item Nos. 10 to 16 Court No. 1
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Original Application No. 56(THC)/2013
(M.A. No. 582/2018, M.A. No. 1554/2018 & M.A. No. 1681/2018)
WITH
Original Application No. 57(THC)/2013
(M.A. No. 391/2017 & I.A. No. 461/2019)
WITH
Original Application No. 1027/2018
(Earlier O.A.No.56/2013)
WITH
Original Application No. 726/2017
(M.A. No. 1382/2017)
WITH
Original Application No. 435/2016
(M.A. No. 1720/2018)
WITH
Original Application No. 1029/2018
(Earlier O. A.No.13/2017)
WITH
Execution Application No. 47/2018
(M.A. No. 1480/2018)
IN
O. A. No. 453/2018
Satish Kumar Applicant(s)
Versus
Union of India & Ors. Respondent(s)
With
Mahavir Singh Applicant(s)
Versus
Union of India & Ors. Respondent(s)
With
Satish Kumar Applicant(s)
Versus
Union of India & Ors. Respondent(s)
1
With
Chattar Singh Rachhoya Applicant(s)
Versus
North Delhi Municipal Corporation&Ors. Respondent(s)
With
N. S. Yadav & Ors. Applicant(s)
Versus
Commissioner, North MCD & Ors Respondent(s)
With
Chanakya Place Residents Welfare
Association Applicant(s)
Versus
Govt. of NCT of Delhi & Ors Respondent(s)
With
Rajeev Kumar Applicant(s)
Versus
Central Pollution Control Board & Ors. Respondent(s)
Date of hearing: 16.03.2020
CORAM: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, CHAIRPERSON
HON'BLE MR. JUSTICE SHEO KUMAR SINGH, JUDICIAL MEMBER
HON'BLE DR. NAGIN NANDA, EXPERT MEMBER
For Applicant(s): Ms. Meera Gopal, Ms. Sonali, Advocates
Ms. Chetna Chhikara, Advocate
Mr. Ajay Pal Singh
For Respondent(s): Mr. Balendu Shekhar, Advocate for NDMC
Mr. Ratnish Kant, Advocate
Mr. Rajkumar, Advocate for CPCB
Mr. Atmaram N.S Nadkarni, ASG, Ms.
Sakshi Popli, Mr. Biraja Mahapatra,
Advocates for DPCC
Ms. Puja Kalra, Advocate for SDMC and
North DMC
Mr. Sumeet Pushkarna, Advocate for DJB
Mr. Vikas Garg, Advocate for Delhi Police
Ms. Sakshi Popli, Advocate for NDMC
Ms. Shamshranish Rein, Advocate for
DSIIDC
2
Ms. Jyoti Mendiratta, Advocate for NCT of
Delhi
Mr. Kush Sharma, Advocate for DDA
Mr. Rahul Khurana, Advocate, State of
Haryana and HSPCB with Mr. Ranbir Rathi,
Sc.,HSPCB
Mr. Narender Pal Singh, Advocate for DPCC
ORDER
We have heard the learned counsel for the NDMC, CPCB, DPCC, SDMC, North DMC, DSIIDC and NCT of Delhi.
Order reserved and will be uploaded on the website on or before 27.03.2020.
Adarsh Kumar Goel, CP Sheo Kumar Singh, JM Dr. Nagin Nanda, EM March 16, 2020 Original Application No. 56(THC)/2013 with other connected matters AK 3