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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(8) in The Railway Passengers (Cancellation of Ticket and Refund of Fare) Rules, 2015

(8)No duplicate tatkal tickets shall be issued:Provided that duplicate tatkal ticket may be issued in exceptional circumstances on payment of full fare including tatkal charges.