Supreme Court - Daily Orders
Uco Bank vs Vijay Kumar Handa on 19 October, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.35 COURT NO.11 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15507/2017
(Arising out of impugned final judgment and order dated 11-01-2017
in LPA No. 1525/2016 passed by the High Court Of Punjab & Haryana
At Chandigarh)
UCO BANK & ANR. Petitioner(s)
VERSUS
VIJAY KUMAR HANDA Respondent(s)
(IA No. 138452/2017 - CONDONATION OF DELAY IN FILING COUNTER
AFFIDAVIT
IA No. 47720/2017 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 19-10-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Sarfaraz Khan, Adv.
Mr. Kausar Raza Faridi, AOR
Mr. Shahbaaz Jameel, Adv.
Mr. Ali Muzaffar, Adv.
Ms. Sarika Verma, Adv.
For Respondent(s) Mr. Vivekanand Singh, Adv.
Ms. Shilpa Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter dated 17.10.2023 circulated by the learned counsel for the respondent, list on 06.11.2023.
Signature Not Verified(POOJA SHARMA) Digitally signed by Neetu Khajuria Date: 2023.10.19 (AVGV RAMU) COURT MASTER (SH) 17:07:26 IST Reason: COURT MASTER (NSH)