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Supreme Court - Daily Orders

Uco Bank vs Vijay Kumar Handa on 19 October, 2023

Bench: Abhay S. Oka, Pankaj Mithal

     ITEM NO.35                                   COURT NO.11                  SECTION IV-B

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                        No(s).   15507/2017

     (Arising out of impugned final judgment and order dated 11-01-2017
     in LPA No. 1525/2016 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     UCO BANK & ANR.                                                           Petitioner(s)

                                                          VERSUS

     VIJAY KUMAR HANDA                                                         Respondent(s)

     (IA No. 138452/2017 - CONDONATION OF DELAY IN FILING COUNTER
     AFFIDAVIT
      IA No. 47720/2017 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 19-10-2023 This matter was called on for hearing today.

     CORAM :                  HON'BLE MR. JUSTICE ABHAY S. OKA
                              HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Petitioner(s)                    Mr. Sarfaraz Khan, Adv.
                                          Mr. Kausar Raza Faridi, AOR
                                          Mr. Shahbaaz Jameel, Adv.
                                          Mr. Ali Muzaffar, Adv.
                                          Ms. Sarika Verma, Adv.

     For Respondent(s)                    Mr. Vivekanand Singh, Adv.
                                          Ms. Shilpa Singh, AOR

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

In view of the letter dated 17.10.2023 circulated by the learned counsel for the respondent, list on 06.11.2023.

Signature Not Verified

(POOJA SHARMA) Digitally signed by Neetu Khajuria Date: 2023.10.19 (AVGV RAMU) COURT MASTER (SH) 17:07:26 IST Reason: COURT MASTER (NSH)