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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(e) in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes

(e)A multi-purpose hall shall be ready which can be used for the purpose of seminars, symposia and for the conduct of the examinations. The hall must have a capacity to seat at least 100 students comfortably.