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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(iii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(iii)to organize lectures, seminars, symposia and conferences, to promote legal knowledge and to make law and legal processes efficient instrument of social development;