Section 3(1)(b) in The Maharashtra State Public Services (Reservation for Scheduled Castes, Scheduled Tribes, De-Notified Tribes (Vimukta Jatis), Nomadic Tribes, Special Backward Category and other Backward Classes) Act, 2001

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(b)the posts to be filled by transfer or deputation;

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