Section 6(1)(a) in The State Bank Of India Act, 1955

[Cites 0, Cited by 1] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(a) in The State Bank Of India Act, 1955

(a)all shares in the capital of the Imperial Bank shall be transferred to, and shall vest in, the Reserve Bank, free of all trusts, liabilities and encumbrances, and

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Union of India - Subsection

Section 6(1)(a) in The State Bank Of India Act, 1955