Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(1)(i) in Advertisement (Registration and Regulation) Bye-laws, 2012

(i)To file, if and when necessary, FIRs with the police and/or complaints with other appropriate authorities for action against illegal advertisers and those that encourage it.