Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2) in Telugu Language Development Authority of Andhra Pradesh (Constitution) Rules, 2018

(2)Any head of Government Department or agency who being responsible for preparation of foundation or inauguration plaques of Government functions in Telugu as prescribed by the Government and does not do so shall be punishable with a fine of upto ten thousand rupees;