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[Cites 0, Cited by 0] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(d) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(d)enquire into and adjudicate upon all alleged prison-offences and breaches of discipline, and to punish all those who are found guilty of having committed any such prison offence or breach of discipline, in due course of law under the provisions of section 46 of Act IX, 1894, and