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[Cites 0, Cited by 0] [Section 19(13)] [Section 19] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 19(13)(c) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(c)declaration as to whether any acquisition of such business by the REIT is intended and if so, details of the same thereof.