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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(i) in Rules to regulate the Employment, Suspension, Removal and Conduct of Officers and Servants of Improvement Trusts in Punjab

(i)an officer of the Indian Civil Service or the Punjab Civil Service of not less than five years' standing subsequent to his appointment substantively to the Indian or the Punjab Civil Service as the case may be,