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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(j) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018

(j)"Illegal storage" means the storing of any mineral other than in accordance with the provisions of the Act and these rules;